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Bombay HC Allows Export of Pending Consignment of Onions with Valid Shipping Bills - (22 Oct 2020)

CIVIL

Bombay High Court has allowed export of onions for which shipping bills were presented and generated prior to 10:28 pm on September 14, 2020 the same day the Director General of Foreign Trade, under the Union Ministry of Commerce and Industry issued notification prohibiting the export of all varieties of onions.

Tags : BOMBAY HIGH COURT   EXPORT OF ONIONS  

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