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NHRC Issues Human Rights Advisory for Protection of LGBTQI+ Rights - (21 Oct 2020)

HUMAN RIGHTS

National Human Rights Commission has issued the "Human Rights Advisory for Protection of the Rights of LGBTQI+ community in context of COVID-19 pandemic" to aid rights of vulnerable and marginalised sections of the society affected by the COVID-19 pandemic.

Tags : NATIONAL HUMAN RIGHTS COMMISSION   PROTECTION OF LGBTQI+ RIGHTS  

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