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Bombay HC Issues Notice in Plea by NEET Aspirant Seeking Manual Evaluation of Her OMR Sheet - (20 Oct 2020)

EDUCATION

Bombay High Court has issued notice to Centre and National Test Agency in a plea moved by a NEET aspirant seeking Court's directions for the manual evaluation of her OMR sheet.

Tags : BOMBAY HIGH COURT   NEET EXAMINATION  

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