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SC Directs Gurudwara Board to Approach DMD in Plea to Conduct Dusshera, Takht Isnan - (20 Oct 2020)

CIVIL

Supreme Court has directed the Nanded Sikh Gurudwara Sachkand Shri Hazur Abchalnagar Sahib Board to approach the Secretary, Disaster Management Department in plea seeking permission to conduct "Dusshera, Takht Isnan, Deepmala and Gurta Gaddi" procession as the per the three centuries-old custom.

Tags : SUPREME COURT   GURUDWARA BOARD  

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