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Delhi HC Issues Notices in Plea Challenging 'Faceless Income Tax Appeal Scheme 2020' - (20 Oct 2020)

DIRECT TAXATION

Delhi High Court has issued a notice to Union of India and Income Tax Department on a petition challenging the 'Faceless Income Tax Appeal Scheme, 2020'.

Tags : DELHI HIGH COURT   FACELESS INCOME TAX APPEAL SCHEME 2020  

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