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Karnataka HC Asks CBSE to Decide on Representation Seeking Rationalisation of Class XII Syllabus - (20 Oct 2020)

EDUCATION

Karnataka High Court has directed the Central Board of Secondary Education (CBSE) to decide and communicate its decision on a representation made by a 17-year-old school student, seeking the board for further rationalization of syllabus, in proportion with reduced learning hours via the online mode.

Tags : KARNATAKA HIGH COURT   RATIONALIZATION OF CLASS XII SYLLABUS  

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