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Calcutta HC Declares Bengal Pandals No-Entry Zones for Visitors - (19 Oct 2020)

CIVIL

Calcutta High Court has ordered that Durga Puja celebrations will be regulated in West Bengal in view of the Covid-19 pandemic. The Court has further declared all Durga Puja pandals as no-entry zones for visitors in West Bengal. Only organisers can enter the pandals.

Tags : CALCUTTA HIGH COURT   DURGA PUJA PANDALS  

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