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Bombay HC Asks Mumbai Police to Issue Summons to Arnab Goswami - (19 Oct 2020)

MEDIA AND COMMUNICATION

Bombay High Court has directed the Mumbai police to issue a summons to Mr. Arnab Goswami, in the first instance if he is proposed to be added as an accused in the First Information Report alleging manipulation of Televisions Rating Points (TRP).

Tags : BOMBAY HIGH COURT   ARNAB GOSWAMI  

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