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Rajasthan HC Directs State to Allow VRS Application of Doctor - (19 Oct 2020)

SERVICE

Rajasthan High Court has directed the State of Rajasthan and Sawai Man Singh Medical College and Associate Hospital to allow the Voluntary Retirement Scheme application of a Doctor and allow him to participate in the Municipal Election and treat him as retired for the said purpose.

Tags : RAJASTHAN HIGH COURT   VRS APPLICATION OF DOCTOR  

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