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Rajasthan HC Dismisses PIL Filed Against 'Dream 11' Alleging Its Involvement in Betting - (19 Oct 2020)

CRIMINAL

Rajasthan High Court has dismissed a writ petition filed in the nature of a Public Interest Litigation against Dream 11 Fantasy Private Limited, alleging that the game being played on the platform is nothing else but "betting" on the cricket team.

Tags : RAJASTHAN HIGH COURT   DREAM 11  

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