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RBI Asks Banks to Extend loans to Women SHGs at 7 % Rate - (22 Jan 2016)

Reserve Bank of India (RBI) has asked banks to provide loans up to Rs 3 lakh at 7 per cent interest rate to Women Self-Help Group (SHG) under the National Rural Livelihoods Mission (NRLM)-Aajeevika scheme during 2015-16.

Tags : RESERVE BANK OF INDIA   WOMEN SELF-HELP GROUP  

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