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SC Issues Notice on Plea Seeking Enumeration of OBCs in Census 2021 - (19 Oct 2020)

CIVIL

Supreme Court has issued notice to the Union of India on a Public Interest Litigation (PIL) seeking for inclusion of the enumeration of Other Backward Classes (OBCs) in the country in the Census to be conducted in 2021.

Tags : SUPREME COURT   ENUMERATION OF OBCS  

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