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Calcutta HC Upholds Govt. Durga Puja Grant for Puja Committees - (19 Oct 2020)

CIVIL

Calcutta High Court has refused to invalidate the State Government's notification which provided for disbursements of Rs. 50,000 each for Committees/Organisers of Durga Puja festivities across the State.

Tags : CALCUTTA HIGH COURT   DURGA PUJA GRANT  

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