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Bandra Court Orders FIR Against Kangana Ranaut for Allegedly Promoting Communal Disharmony - (19 Oct 2020)

CRIMINAL

Bandra Court has ordered a First Information Report to be registered against actor Kangana Ranaut and her sister Rangoli Chandel for allegedly trying to create a communal divide in the film industry through their social media.

Tags : BANDRA COURT   KANGANA RANAUT   RANGOLI CHANDEL  

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