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RBI Nods to Hike Service Charge on Deposits by Non-Chest Branches - (22 Jan 2016)

Reserve Bank of India (RBI) has said currency chest holding branches can raise service charges to be levied on cash deposited by non-chest bank branches to 5 per packet of 100 pieces from existing rate of 2 per packet. Revised charges will come into effect from February 1.

Tags : RESERVE BANK OF INDIA   NON-CHEST BRANCHES  

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