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Delhi HC Stays Proceedings in Defamation Case Against Shashi Tharoor Over His Scorpion Remarks - (19 Oct 2020)

CRIMINAL

Delhi High Court has stayed criminal proceedings against Congress leader Shashi Tharoor in a defamation complaint over his alleged scorpion on shivling' remarks referring to Prime Minister Narendra Modi.

Tags : DELHI HIGH COURT   SHASHI THAROOR  

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