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Karnataka HC Dismisses Plea Filed by Air Force Wing Commander to Set Aside Transfer Order - (19 Oct 2020)

SERVICE

Karnataka High Court has dismissed the petition filed by a Wing Commander of the Indian Air Force who has served the nation in the Kargil Operation, seeking to quash an order transferring him from Bengaluru station to the Delhi station of the India Air Force.

Tags : KARNATAKA HIGH COURT   TRANSFER ORDER  

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