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MP HC: Can't Issue Blanket Order to Restrict Circulation of News on Whatsapp, Facebook Etc. - (19 Oct 2020)

MEDIA AND COMMUNICATION

Madhya Pradesh High Court has refused to put a blanket order to restrict the circulation of news on WhatsApp, Facebook etc.

Tags : MADHYA PRADESH HIGH COURT   RESTRICT CIRCULATION OF NEWS ON WHATSAPP   FACEBOOK ETC.  

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