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Delhi HC Directs 'Zee News' to Disclose Source of Confessional Statement of an Accused - (16 Oct 2020)

MEDIA AND COMMUNICATION

Delhi High Court has directed a TV News Channel 'Zee News' to file an affidavit clearly disclosing the source from where the alleged confessional statement of the petitioner, Asif Iqbal Tanha was received.

Tags : DELHI HIGH COURT   SOURCE OF CONFESSIONAL STATEMENT  

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