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Delhi HC Grants Bail to 65-Year-Old Man in Riots Case - (16 Oct 2020)

CRIMINAL

Delhi High Court has granted bail to a man named Mithan Singh, who was arrested for allegedly rioting during the Delhi Riots in February 2020, after noting that the petitioner is a 65-year-old man and is himself a victim of the riots and that his house was also damaged by an unlawful assembly during the riots.

Tags : DELHI HIGH COURT   DELHI RIOTS CASE  

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