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SC Issues Notice on Plea Seeking Formulation of Autonomous Body to Regulate OTT Platforms - (16 Oct 2020)

MEDIA AND COMMUNICATION

Supreme Court has issued notice to the Centre, Ministry of Information and Broadcasting, and Internet and Mobile Association of India in a Public Interest Litigation (PIL) seeking for regulation OTT platforms such as Netflix and Amazon Prime by an autonomous body.

Tags : SUPREME COURT   REGULATION OF OTT PLATFORMS  

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