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SC Allows Foreigners to Submit Representations Seeking Permission to go Back - (16 Oct 2020)

CRIMINAL

Supreme Court has allowed foreign citizens, who are facing criminal proceedings in Delhi for participating in the Tablighi Jamaat congregation at Nizamuddin Markaz during March allegedly in violation of visa conditions, to submit representations before the nodal officer proposed by the Central Government seeking permission to go back to their country of origin.

Tags : SUPREME COURT   TABLIGHI JAMAAT FOREIGNERS  

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