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Allahabad HC Asks DGP to Prepare 'Definite Modus Operandi' to Ensure Social Distancing - (16 Oct 2020)

CIVIL

Allahabad High Court has asked the Director General of Police to file a personal affidavit, indicating a "definite modus operandi" by which he proposes to ensure compliance of social distancing norms.

Tags : ALLAHABAD HIGH COURT   ‘DEFINITE MODUS OPERANDI’   SOCIAL DISTANCING NORMS  

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