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SC Refuses Plea of Republic TV Seeking Quashing of Summons in TRP Case - (15 Oct 2020)

MEDIA AND COMMUNICATION

Supreme Court has refused to entertain a writ petition filed by the company running Republic TV and its chief Mr. Arnab Goswami seeking to quash the summons issued by the Mumbai police in the FIR alleging manipulation of Television Rating Points (TRP).

Tags : SUPREME COURT   REPUBLIC TV  

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