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Kerala HC Directs ED Not to Arrest M Sivasankar IAS in Gold Smuggling Case - (15 Oct 2020)

CRIMINAL

Kerala High Court has directed the Enforcement Directorate not to arrest M Sivasankar IAS, former Principal Secretary to the office of Kerala Chief Minister, till 23rd October, 2020 in the gold smuggling case.

Tags : KERALA HIGH COURT   M SIVASANKAR   GOLD SMUGGLING CASE  

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