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SC Directs Centre to Speed Up Implementation of Waiver of Compound Interest on Loan Instalments - (15 Oct 2020)

BANKING

Supreme Court has directed the Central government to speed up the implementation of waiver of compound interest on instalments of loans up to Rs 2 crore payable during the six-month moratorium period of 1st March to 31st August, 2020.

Tags : SUPREME COURT   WAIVER OF COMPOUND INTEREST ON LOAN INSTALMENTS  

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