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Calcutta HC Quashes FIR by Mahua Moitra Against Babul Supriyo - (15 Oct 2020)

CRIMINAL

Calcutta High Court has quashed the Criminal Proceedings launched against the Union Minister Babul Supriyo, based on a charge sheet filed by the State Police in a First Information Report lodged by Mahua Moitra alleging that objectionable remark was made against her by Babul Supriyo during a TV Debate.

Tags : CALCUTTA HIGH COURT   BABUL SUPRIYO   MAHUA MOITRA  

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