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SC Rejects ADJ's Plea of Inquiry Officer Being Same HC Judge Who Directed Inquiry - (15 Oct 2020)

CRIMINAL

Supreme Court has refused to interfere on the plea of an Additional District Judge in the state of Uttarakhand for a change of the Inquiry Officer, a sitting judge of the Nainital High Court, examining the charges against him, on the ground that latter was also the Chairman of the Committee which had recommended a full-fledged disciplinary inquiry against the petitioner.

Tags : SUPREME COURT   INQUIRY OFFICER  

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