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J&K HC Seeks Copies of Order Passed by JKST to Registrar Vigilance of Court - (15 Oct 2020)

CIVIL

Jammu and Kashmir High Court has sought copies of all the orders passed by the Jammu and Kashmir Special Tribunal (JKST) to the Registrar Vigilance of the Court, from the date he joined as Presiding Officer of the Tribunal.

Tags : JAMMU AND KASHMIR HIGH COURT   COPIES OF ORDER PASSED BY JKST  

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