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Allahabad HC Enquires on Possibility to Change Aadhar Number by Fair Price Shop Dealer - (15 Oct 2020)

CIVIL

Allahabad High Court has enquired how it is possible for a fair price shop dealer to change the Aadhaar number in the data base which is accessible only to the National Informatics Centre (NIC).

Tags : ALLAHABAD HIGH COURT   CHANGING OF AADHAR NUMBER  

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