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Karnataka HC Dismisses Student’s Plea Seeking Evaluation of Project Work Despite Low Attendance - (15 Oct 2020)

EDUCATION

Karnataka High Court has dismissed a petition filed by a student of National Law School of India University seeking evaluation of his project work and promotion to third year of the B.A. LLB (Hons) Course, despite low attendance.

Tags : KARNATAKA HIGH COURT   EVALUATION OF PROJECT WORK  

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