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Bombay HC Accepts Payal Ghosh’s Undertaking Tendering Unconditional Apology to Richa Chadha - (14 Oct 2020)

CRIMINAL

Bombay High Court has accepted the undertaking submitted by actor, Payal Ghosh tendering unconditional apology to actor, Richa Chadha in the former's defamation suit against Ghosh, Kamal R Khan and news channel ABN Telugu for dragging her name into Ghosh's allegations against filmmaker Anurag Kashyap.

Tags : BOMBAY HIGH COURT   PAYAL GHOSH DEFAMATION SUIT   RICHA CHADHA  

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