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Pakistan SC Issues Notice to PM for Alleged Use of Public Property for Party's Legal Forum - (14 Oct 2020)

CIVIL

Pakistan Supreme Court has issued suo-motu notice to the Prime Minister of Pakistan, Imran Khan over his participation in a lawyers' convention organized by the party in power, Pakistan Tehreek-e-Insaf's (PTI) legal wing (The Insaf Lawyers Forum) in the Jinnah Convention Centre (Islamabad) for canvassing for its candidates at the upcoming Supreme Court Bar Association (SCBA) polls.

Tags : PAKISTAN SUPREME COURT   PM IMRAN KHAN   USE OF PUBLIC PROPERTY FOR PARTY'S LEGAL FORUM  

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