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SC: Leaders, Army Not on Same Page on Women Permanent Commission - (14 Oct 2020)

DEFENCE

Supreme Court has said that there was a chasm between the thinking of top political leaders and the Army bureaucracy when it came to grant of permanent commission (PC) to women Short Service Commission (SSC) officers while directing the force not to disqualify women officers on medical grounds.

Tags : SUPREME COURT   WOMEN PERMANENT COMMISSION  

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