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SC Dismisses Plea Seeking Re-Test for ICSE Class 9, 11 Students - (14 Oct 2020)

EDUCATION

Supreme Court has dismissed a plea filed by a student of Indian Certificate of Secondary Education (ICSE) which sought for a re-test/re-examination for students who had failed in Class 9th and 11th in ICSE schools.

Tags : SUPREME COURT   RE-TEST FOR ICSE CLASS 9   11 STUDENTS  

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