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Allahabad HC Bars Officials from Giving Public Statements on Hathras Gangrape and Murder Case - (14 Oct 2020)

CRIMINAL

Allahabad High Court has barred officials who are not directly connected with the investigation in the Hathras gangrape and murder case from giving any public statements regarding the commission of the offence.

Tags : ALLAHABAD HIGH COURT   HATHRAS GANGRAPE AND MURDER CASE  

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