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Tripura HC: Duty of Press to Play Positive Role in Making People Aware of Social Responsibilities - (14 Oct 2020)

MEDIA & COMMUNICATION

Tripura High Court on has observed that it expects the press to play a positive role and be a catalyst to spread the message of taking all necessary precautions, follow the Government guidelines in general and for holding Durga Puja ceremonies at public places in particular.

Tags : TRIPURA HIGH COURT   DUTY OF PRESS  

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