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Karnataka HC Refuses to Quash FIR Against Actor Prakash Raj - (14 Oct 2020)

CRIMINAL

Karnataka High Court has refused to quash a First Information Report lodged against actor Prakash Raj in November 2019, allegedly for violation of the Model Code of Conduct for elections, by campaigning at a public gathering, without requisite permissions.

Tags : KARNATAKA HIGH COURT   ACTOR PRAKASH RAJ  

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