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Orissa HC Reinstates Police Constable Terminated 25 Years Ago for Height Deficiency - (13 Oct 2020)

SERVICE

Orissa High Court has directed reinstatement of a police constable who was terminated from service 25 years ago on the ground of deficiency of height by 1 centimeter.

Tags : ORISSA HIGH COURT   REINSTATEMENT OF POLICE CONSTABLE  

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