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Andhra Pradesh HC Orders CBI to Probe Social Media Posts About Judges - (13 Oct 2020)

MEDIA AND COMMUNICATION

Andhra Pradesh High Court has ordered a Central Bureau of Investigation inquiry into objectionable comments made about the Court and its judges on social media by some individuals, including those in prominent positions.

Tags : ANDHRA PRADESH HIGH COURT   SOCIAL MEDIA POSTS ABOUT JUDGES  

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