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Delhi HC Issues Notice in Anil Ambani's Plea Seeking Impleadment of Chinese Banks - (13 Oct 2020)

BANKING

Delhi High Court has issued notice in an application moved by Anil Ambani seeking the impleadment of Chinese banks in his pending Petition challenging the appointment of a Resolution Professional for personal guarantee given by him for loans taken by Reliance Communications Ltd (RCom) and Reliance Infratel Ltd (RITL) from the State Bank of India.

Tags : DELHI HIGH COURT   ANIL AMBANI   STATE BANK OF INDIA  

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