Manipur HC: State Establishments Must Record Transgender Person’s New Name & Gender in Documents  ||  Delhi HC: Failure to Frame Counter Claim Despite Pleadings is Patently Illegal  ||  Mumbai Commission Holds Reliance Retail Liable for Defective AC Replacement Failure  ||  SC Orders ASI to Supervise Repair of Mehrauli’s Ancient Dargahs  ||  SC Reprimands Bihar IPS Officer for Affidavit Supporting Murder Convict  ||  SC Rejects Review Plea on WB SSC Jobs, Upholds Quashing of 25k Appointments  ||  SC Rejects Review Plea on WB SSC Jobs, Upholds Quashing of 25k Appointments  ||  Supreme Court Orders Haridwar Collector Inquiry into Maa Chandi Devi Trust  ||  SC Recommends Statutory Appeal Against DJ’s Compensation Orders  ||  SC Dismisses Petition Challenging 2024 Maharashtra Assembly Elections Over Bogus Voting    

SC Allows NEET Test on Oct 14 for Students Who Could Not Appear Due to COVID-19 - (12 Oct 2020)

EDUCATION

Supreme Court has allowed NEET test to be conducted on 14th October, 2020 for students who missed the exam on 13th September, 2020 due to COVID-19 or due to being stuck in containment zones.

Tags : SUPREME COURT   NEET TEST  

Share :        

Disclaimer | Copyright 2025 - All Rights Reserved