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Allahabad HC Orders Release of Muslim Woman Who Married Hindu Man from Custody of Her Father - (12 Oct 2020)

FAMILY

Allahabad High Court has directed the Senior Superintendent of Police, Kanpur Nagar, to take out a girl named Shikha alias Sheeba, a muslim woman who had converted to Hinduism to marry a Hindu man, Rohit Rathore, from the custody of her brother and father.

Tags : ALLAHABAD HIGH COURT   RELEASE OF MUSLIM WOMAN FROM CUSTODY OF FATHER  

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