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Kerala HC: States Can Provide In-Service Quota in PG-Super Speciality Medical Courses - (12 Oct 2020)

EDUCATION

Kerala High Court has directed that the 40 % in-service quota under the Kerala Medical Officers Postgraduate and Service Quota Act, 2008 should be given effect during the counselling for PG-Super Speciality medical seats, observing that the States have the power to provide quota for in-service candidates in PG-Super Speciality medical courses

Tags : KERALA HIGH COURT   PG-SUPER SPECIALITY MEDICAL COURSES  

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