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Bombay HC Grants Anticipatory Bail to School Manager Booked for Rape - (12 Oct 2020)

CRIMINAL

Bombay High Court has granted Anticipatory bail to a school manager booked for allegedly raping a lady observing that in the First Information Report lodged by the Complainant, there are no details about any date and time of the incident.

Tags : BOMBAY HIGH COURT   ANTICIPATORY BAIL TO SCHOOL MANAGER  

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