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Allahabad HC: Bar Council Has No Power to Constitute Elders Committee for Bar Associations - (12 Oct 2020)

CIVIL

Allahabad High Court has clarified that the Bar Council does not have the jurisdiction to "usurp" the power for constitution of an Elders Committee under the Bye-laws of a Bar Association.

Tags : ALLAHABAD HIGH COURT   ELDERS COMMITTEE  

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