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Gujarat HC Asks State to Determine Payment of Compensation Under PMFBY Scheme - (12 Oct 2020)

CIVIL

Gujarat High Court has requested the State authorities, to carry out an exercise to determine as to whether the farmers covered under the Pradhan Mantri Fasal Bima Yojana Scheme have or have not been paid their due compensation.

Tags : GUJARAT HIGH COURT   PAYMENT OF COMPENSATION UNDER PMFBY SCHEME  

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