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SC Allows CLAT 2020 Aspirants to make Representation Before Grievance Redressal Committee - (09 Oct 2020)

EDUCATION

Supreme Court has allowed CLAT 2020 aspirants, liberty to make representation(s) before the Grievance Redressal Committee which is headed by Retired Chief Justice of India regarding their grievances pertaining to the conduct of the Examination.

Tags : SUPREME COURT   CLAT 2020 ASPIRANTS  

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