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Jharkhand HC Grants Bail to Lalu Prasad Yadav in Chaibasa Treasury Scam Case - (09 Oct 2020)

CRIMINAL

Jharkhand High Court has granted bail to Lalu Prasad Yadav in a fodder scam case related to fraudulent withdrawal of money from the Chaibasa treasury during his tenure as Chief Minister of Bihar.

Tags : JHARKHAND HIGH COURT   LALU PRASAD YADAV  

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