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Allahabad HC Dismisses Habeas Corpus Plea Against Alleged Detention of Hathras Victim's Family - (09 Oct 2020)

CRIMINAL

Allahabad High Court has dismissed the habeas corpus writ petition filed on behalf of the Hathras victim's family against alleged illegal detention by the Uttar Pradesh Government.

Tags : ALLAHABAD HIGH COURT   DETENTION OF HATHRAS VICTIM'S FAMILY  

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